Ram Kumar Chaudhary vs State Of U.P.
2017 Latest Caselaw 8208 ALL

Citation : 2017 Latest Caselaw 8208 ALL
Judgement Date : 21 December, 2017

Allahabad High Court

Ram Kumar Chaudhary vs State Of U.P. on 21 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 10594 of 2016
 

 
Applicant :- Ram Kumar Chaudhary
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Piyush Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rajnish Kumar,J.

Learned counsel for the applicant prays 10 days further time to file rejoinder affidavit.

Time, as prayed, is granted.

List in the month of January, 2018.

Order Date :- 21.12.2017

psd

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