Citation : 2017 Latest Caselaw 8186 ALL
Judgement Date : 20 December, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- MISC. BENCH No. - 5051 of 2013 Petitioner :- Smt.Vibha Devi Respondent :- State Of U.P.Throu.Prin.Secy.Housing Deptt.Lko.& And Ors. Counsel for Petitioner :- Surya Kant Singh Counsel for Respondent :- C.S.C.,Samurnanand Shukla Hon'ble Dr. Devendra Kumar Arora,J.
Hon'ble Rajnish Kumar,J.
Sri Surya Kant Singh, learned counsel for petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 20.12.2017
psd
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