Har Bilas Babu Rajpoot vs Lucknow Nagar Nigam Lalbagh ...
2017 Latest Caselaw 8181 ALL

Citation : 2017 Latest Caselaw 8181 ALL
Judgement Date : 20 December, 2017

Allahabad High Court

Har Bilas Babu Rajpoot vs Lucknow Nagar Nigam Lalbagh ... on 20 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 12181 of 2014
 

 
Petitioner :- Har Bilas Babu Rajpoot
 
Respondent :- Lucknow Nagar Nigam Lalbagh Lko.Throu.Its Municipal And Ors.
 
Counsel for Petitioner :- S.S.L. Srivastava
 
Counsel for Respondent :- C.S.C.,Gaurav Mehrotra,Mahesh Chandra,N.C. Upadhyay,Shashi Prakash Singh,Surendra Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Learned counsel for petitioner prays for a week time to file rejoinder affidavit.

Time, as prayed, is granted.

List in the month of January, 2018.

Order Date :- 20.12.2017

psd

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