Mohammad Irfan vs Nafees Ahmad & Another
2017 Latest Caselaw 8177 ALL

Citation : 2017 Latest Caselaw 8177 ALL
Judgement Date : 20 December, 2017

Allahabad High Court

Mohammad Irfan vs Nafees Ahmad & Another on 20 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 507 of 2017
 

 
Appellant :- Mohammad Irfan
 
Respondent :- Nafees Ahmad & Another
 
Counsel for Appellant :- Manvendra Nath Singh,Tej Bahadur Saroj,Virendra Kumar
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellant and perused the record.

Issue notice to the respondents on delay condonation application u/s 5 of Limitation Act.

Steps be taken within two weeks.

List after service of notice upon the respondents.

Order Date :- 20.12.2017

Gss

Download the LatestLaws.com Mobile App