Mohd. Khalil & Another vs Muinuddin
2017 Latest Caselaw 8176 ALL

Citation : 2017 Latest Caselaw 8176 ALL
Judgement Date : 20 December, 2017

Allahabad High Court

Mohd. Khalil & Another vs Muinuddin on 20 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1336 of 2017
 

 
Appellant :- Mohd. Khalil & Another
 
Respondent :- Muinuddin
 
Counsel for Appellant :- Anand Prakash Srivastava,Ram Chandra Kushwaha
 
Counsel for Respondent :- Nitin Chandra Mishra
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Manjit Mishra, Advocate, holding brief of Sri Nitin Chandra Mishra, learned counsel for the respondent, put up on 12.1.2018 as fresh.

Order Date :- 20.12.2017

Gss

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