Citation : 2017 Latest Caselaw 8175 ALL
Judgement Date : 20 December, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- SECOND APPEAL DEFECTIVE No. - 506 of 2017 Appellant :- Smt. Leelawati & 6 Others Respondent :- Shri Nahar Singh & 6 Others Counsel for Appellant :- Man Bahadur Singh,Archana Singh Hon'ble Bachchoo Lal,J.
Heard learned counsel for the appellants and perused the record.
Issue notice to the respondents on delay condonation application u/s 5 of Limitation Act.
Steps be taken within two weeks.
List after service of notice upon the respondents.
Order Date :- 20.12.2017
Gss
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