Dharm Raj & 2 Others vs Awadhesh Kumar & 13 Others
2017 Latest Caselaw 8174 ALL

Citation : 2017 Latest Caselaw 8174 ALL
Judgement Date : 20 December, 2017

Allahabad High Court

Dharm Raj & 2 Others vs Awadhesh Kumar & 13 Others on 20 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1334 of 2017
 

 
Appellant :- Dharm Raj & 2 Others
 
Respondent :- Awadhesh Kumar & 13 Others
 
Counsel for Appellant :- Jitenrda Kumar Ojha
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is granted one week's time to file the copy of Amin report along with map.

List thereafter.

Order Date :- 20.12.2017

Gss

Download the LatestLaws.com Mobile App