Ram Gopal Bhatnagar (Deceased) & ... vs Mahesh Bhatnagar (Deceased) & 5 ...
2017 Latest Caselaw 8172 ALL

Citation : 2017 Latest Caselaw 8172 ALL
Judgement Date : 20 December, 2017

Allahabad High Court

Ram Gopal Bhatnagar (Deceased) & ... vs Mahesh Bhatnagar (Deceased) & 5 ... on 20 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1331 of 2017
 

 
Appellant :- Ram Gopal Bhatnagar (Deceased) & 10 Others
 
Respondent :- Mahesh Bhatnagar (Deceased) & 5 Others
 
Counsel for Appellant :- Abu Bakht,P.K. Jain
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is granted one week's time to file a supplementary affidavit.

Put up on 8.1.2018 as fresh.

Order Date :- 20.12.2017

Gss

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