Someshwar Prasad Sharma vs Smt. Rajmani & 13 Others
2017 Latest Caselaw 8169 ALL

Citation : 2017 Latest Caselaw 8169 ALL
Judgement Date : 20 December, 2017

Allahabad High Court

Someshwar Prasad Sharma vs Smt. Rajmani & 13 Others on 20 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1305 of 2017
 

 
Appellant :- Someshwar Prasad Sharma
 
Respondent :- Smt. Rajmani & 13 Others
 
Counsel for Appellant :- Girija Shankar Srivastava,Neerad Srivastava
 
Counsel for Respondent :- Saurabh Raj Srivastava
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, put up on 16.1.2018 as fresh.

Order Date :- 20.12.2017

Gss

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