Citation : 2017 Latest Caselaw 8167 ALL
Judgement Date : 20 December, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- MISC. BENCH No. - 5711 of 2012 Petitioner :- Raju Bahelia Respondent :- Lucknow Nagar Nigam Thru. Nagar Ayukta, Lucknow Counsel for Petitioner :- Letter,In Person Counsel for Respondent :- Shailendra Singh Chauhan Hon'ble Dr. Devendra Kumar Arora,J.
Hon'ble Rajnish Kumar,J.
List this petition along with the record of Second Appeal No. 304 of 1995; Raju Bahelia Vs. Dr. hari Prakash Mishra and others, on 10.01.2018.
Order Date :- 20.12.2017
psd
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!