Devaki Nandan vs Dinesh Kumar Adn Another
2017 Latest Caselaw 8143 ALL

Citation : 2017 Latest Caselaw 8143 ALL
Judgement Date : 19 December, 2017

Allahabad High Court

Devaki Nandan vs Dinesh Kumar Adn Another on 19 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1120 of 2016
 

 
Appellant :- Devaki Nandan
 
Respondent :- Dinesh Kumar Adn Another
 
Counsel for Appellant :- Anil Kumar Aditya
 
Counsel for Respondent :- Abhilasha Singh,Ashutosh Yadav
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Anil Kumar Aditya, learned counsel for the appellant and Sri Abhilasha Singh learned counsel for the respondents.

List in due course.

Order Date :- 19.12.2017

Gss

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