Citation : 2017 Latest Caselaw 8131 ALL
Judgement Date : 19 December, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- SECOND APPEAL No. - 322 of 2017 Appellant :- Hariom Sharma Respondent :- Ganga Prasad Counsel for Appellant :- Nitin Kumar Agrawal Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the appellant, the case is passed over for the day.
List in due course.
Order Date :- 19.12.2017
Gss
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