Anshu Tyagi And 3 Others vs Hariom Tyagi
2017 Latest Caselaw 8130 ALL

Citation : 2017 Latest Caselaw 8130 ALL
Judgement Date : 19 December, 2017

Allahabad High Court

Anshu Tyagi And 3 Others vs Hariom Tyagi on 19 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 32 of 2017
 

 
Appellant :- Anshu Tyagi And 3 Others
 
Respondent :- Hariom Tyagi
 
Counsel for Appellant :- Satyendra Kumar Singh,Shri K.R. Sirohi
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Satyendra Kumar Singh, learned counsel for the appellants.

List in due course.

Order Date :- 19.12.2017

Gss

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