Smt. Jaggo & 2 Others vs Bishambar Dayal Bhardwaj ...
2017 Latest Caselaw 8129 ALL

Citation : 2017 Latest Caselaw 8129 ALL
Judgement Date : 19 December, 2017

Allahabad High Court

Smt. Jaggo & 2 Others vs Bishambar Dayal Bhardwaj ... on 19 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1287 of 2017
 

 
Appellant :- Smt. Jaggo & 2 Others
 
Respondent :- Bishambar Dayal Bhardwaj (Deceased) & 7 Others
 
Counsel for Appellant :- Pankaj Agarwal
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, list on 9.1.2018.

Order Date :- 19.12.2017

Gss

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