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Hari Narain Mishra And Another vs Satya Narain Mishra (Deceased) ...
2017 Latest Caselaw 8128 ALL

Citation : 2017 Latest Caselaw 8128 ALL
Judgement Date : 19 December, 2017

Allahabad High Court
Hari Narain Mishra And Another vs Satya Narain Mishra (Deceased) ... on 19 December, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1214 of 2017
 

 
Appellant :- Hari Narain Mishra And Another
 
Respondent :- Satya Narain Mishra (Deceased) And 5 Othrs.
 
Counsel for Appellant :- Anand Prakash Srivastava,Yadvendra Pratap Singh
 
Counsel for Respondent :- Devendra Yadav
 

 
Hon'ble Bachchoo Lal,J.

Case called out. Learned counsel for the appellants and learned counsel for the respondent no. 2 are present.

Learned counsel for the appellants prays for and is granted ten  days time to file the copy of family settlement deed dated 18.3.1983.

Put up on 11.1.2018 as unlisted.

Order Date :- 19.12.2017

Gss

 

 

 
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