Umesh vs State Of U.P.
2017 Latest Caselaw 8116 ALL

Citation : 2017 Latest Caselaw 8116 ALL
Judgement Date : 19 December, 2017

Allahabad High Court

Umesh vs State Of U.P. on 19 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23905 of 2016
 

 
Applicant :- Umesh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Nitin Kumar,Chandra Prakash Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Chandra Prakash Pandey, learned counsel for the applicant.

List in the next cause list.

Order Date :- 19.12.2017

Gss

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