Naseem vs State Of U.P Thru Collector ...
2017 Latest Caselaw 8114 ALL

Citation : 2017 Latest Caselaw 8114 ALL
Judgement Date : 19 December, 2017

Allahabad High Court

Naseem vs State Of U.P Thru Collector ... on 19 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- MISC. SINGLE No. - 30833 of 2017
 

 
Petitioner :- Naseem
 
Respondent :- State Of U.P Thru Collector Sultanpur & Ors
 
Counsel for Petitioner :- Deo Prakash Mishra
 
Counsel for Respondent :- C.S.C,Azad Khan
 

 
Hon'ble Rajnish Kumar,J.

Sri Azad Khan, learned counsel for opposite party no.3 is reported to be on sanctioned leave upto 22.12.2017.

On the request of learned counsel for petitioner, list in the first week of January, 2018 as fresh.

Order Date :- 19.12.2017

psd

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