Om Prakash Verma & Another vs State Of U.P. Thru. Prin. Secy. ...
2017 Latest Caselaw 8100 ALL

Citation : 2017 Latest Caselaw 8100 ALL
Judgement Date : 18 December, 2017

Allahabad High Court

Om Prakash Verma & Another vs State Of U.P. Thru. Prin. Secy. ... on 18 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- MISC. SINGLE No. - 20826 of 2017
 

 
Petitioner :- Om Prakash Verma & Another
 
Respondent :- State Of U.P. Thru. Prin. Secy. Food & Civil Supply & Others
 
Counsel for Petitioner :- Vinod Kumar Yadav,Rajeev Narayan Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajnish Kumar,J.

Sri Rajeev Narayan Pandey, learned counsel for petitioners is reported to be ill.

Case is adjourned.

List again.

Order Date :- 18.12.2017

psd

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