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Mukhtar vs State Of U.P Thru Prin Secy Home Lko ...
2017 Latest Caselaw 8095 ALL

Citation : 2017 Latest Caselaw 8095 ALL
Judgement Date : 18 December, 2017

Allahabad High Court
Mukhtar vs State Of U.P Thru Prin Secy Home Lko ... on 18 December, 2017
Bench: Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- P.I.L. CIVIL No. - 15556 of 2017
 

 
Petitioner :- Mukhtar
 
Respondent :- State Of U.P Thru Prin Secy Home Lko & Ors
 
Counsel for Petitioner :- Bhup Chandra Singh,Harish Chandra
 
Counsel for Respondent :- C.S.C,Narendra Pratap Mishra
 

 
Hon'ble Rajnish Kumar,J.

C.M. Application No. 129476 of 2017

This is an application for restoration/recall of the order dated 27.11.2017 passed by Hon'ble Mr. Justice Anant Kumar.

List before appropriate Bench.

Order Date :- 18.12.2017

psd

 

 

 
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