Citation : 2017 Latest Caselaw 8093 ALL
Judgement Date : 18 December, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 Case :- P.I.L. CIVIL No. - 11282 of 2017 Petitioner :- Ram Narayan Respondent :- State Of U.P. Thru. Prin. Secy. Revenue Deptt. & Ors. Counsel for Petitioner :- Vidya Bhushan Pandey Counsel for Respondent :- C.S.C.,Yogendra Nath Yadav Hon'ble Rajnish Kumar,J.
C.M. Application No. 129414 of 2017
List before appropriate Bench.
Order Date :- 18.12.2017
psd
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