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Sushil Kumar vs State Of U.P. Thru Prin. Secy. Food ...
2017 Latest Caselaw 8090 ALL

Citation : 2017 Latest Caselaw 8090 ALL
Judgement Date : 18 December, 2017

Allahabad High Court
Sushil Kumar vs State Of U.P. Thru Prin. Secy. Food ... on 18 December, 2017
Bench: Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- MISC. SINGLE No. - 5116 of 2013
 

 
Petitioner :- Sushil Kumar
 
Respondent :- State Of U.P. Thru Prin. Secy. Food Civil Sectt. U.P. & Ors
 
Counsel for Petitioner :- Satish Kumar Sharma,Rakesh Sharma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajnish Kumar,J.

Sri Satish Kumar Sharma, learned counsel for petitioner prays for and is granted three weeks and no more time to file rejoinder affidavit.

List thereafter.

Order Date :- 18.12.2017

psd

 

 

 
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