Raghuver vs State Of U.P Thru Prin Secy Food & ...
2017 Latest Caselaw 8087 ALL

Citation : 2017 Latest Caselaw 8087 ALL
Judgement Date : 18 December, 2017

Allahabad High Court

Raghuver vs State Of U.P Thru Prin Secy Food & ... on 18 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- MISC. SINGLE No. - 20867 of 2016
 

 
Petitioner :- Raghuver
 
Respondent :- State Of U.P Thru Prin Secy Food & Civil Supply Lko & Ors
 
Counsel for Petitioner :- Deo Prakash Mishra
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Rajnish Kumar,J.

Sri Dev Prakash Mishra, learned counsel for petitioner prays for two weeks further time to file rejoinder affidavit.

Time, as prayed, is granted.

List thereafter.

Order Date :- 18.12.2017

psd

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