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Balram vs State Of U.P. Through Prin. Secy. ...
2017 Latest Caselaw 8085 ALL

Citation : 2017 Latest Caselaw 8085 ALL
Judgement Date : 18 December, 2017

Allahabad High Court
Balram vs State Of U.P. Through Prin. Secy. ... on 18 December, 2017
Bench: Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- MISC. SINGLE No. - 5645 of 2015
 

 
Petitioner :- Balram
 
Respondent :- State Of U.P. Through Prin. Secy. Food Civil Secretariat Lko
 
Counsel for Petitioner :- Satish Kumar Sharma,Manjusa
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajnish Kumar,J.

It has been stated that the counter affidavit and rejoinder affidavits have been exchanged and the pleadings are complete.

On the request of Sri Satish Kumar Sharma, learned counsel for petitioner, list in the month of January, 2018 to enable him to prepare and argue the case.

Order Date :- 18.12.2017

psd

 

 

 
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