Smt. Sita Devi Alias Sitapati ... vs State Of U.P.Throu Secy.Food And ...
2017 Latest Caselaw 8075 ALL

Citation : 2017 Latest Caselaw 8075 ALL
Judgement Date : 18 December, 2017

Allahabad High Court

Smt. Sita Devi Alias Sitapati ... vs State Of U.P.Throu Secy.Food And ... on 18 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- MISC. BENCH No. - 7768 of 2012
 

 
Petitioner :- Smt. Sita Devi Alias Sitapati Alias Chotaka
 
Respondent :- State Of U.P.Throu Secy.Food And Civil Supply Lko.And Ors.
 
Counsel for Petitioner :- Pt.D.R.Shukla,Manoj Kumar Singh
 
Counsel for Respondent :- C.S.C.,D.C.Mukharji,Mohan Singh
 

 
Hon'ble Rajnish Kumar,J.

Sri Pt. D. R. Shukla, learned counsel for petitioner is reported to be ill.

Case is adjourned.

On the request of Sri Mohan Singh, learned counsel for opposite party no.5, list in second week of January.

Order Date :- 18.12.2017

psd

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