Citation : 2017 Latest Caselaw 8072 ALL
Judgement Date : 18 December, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 Case :- MISC. SINGLE No. - 30556 of 2017 Petitioner :- Indra Pal Respondent :- State Of U.P Thru Prin Secy Food & Civil Supply Lko & Anr Counsel for Petitioner :- Satish Chandra Sitapuri Counsel for Respondent :- C.S.C Hon'ble Rajnish Kumar,J.
On the request of learned counsel for petitioner, put up on 19.12.2017.
Order Date :- 18.12.2017
psd
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