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Mitthu Lal vs State Of U.P. Thru Prin. Secy. Food ...
2017 Latest Caselaw 8069 ALL

Citation : 2017 Latest Caselaw 8069 ALL
Judgement Date : 18 December, 2017

Allahabad High Court
Mitthu Lal vs State Of U.P. Thru Prin. Secy. Food ... on 18 December, 2017
Bench: Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- MISC. SINGLE No. - 2300 of 2014
 

 
Petitioner :- Mitthu Lal
 
Respondent :- State Of U.P. Thru Prin. Secy. Food & Civil Supply & Others
 
Counsel for Petitioner :- Sunil Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajnish Kumar,J.

Learned Standing Counsel prays for and is granted three weeks and no more further time to file counter affidavit in terms of order dated 17.11.2017.

List thereafter.

Order Date :- 18.12.2017

psd

 

 

 
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