Awadhesh Singh vs State Of U.P. Thru Secy. Deptt. Of ...
2017 Latest Caselaw 8066 ALL

Citation : 2017 Latest Caselaw 8066 ALL
Judgement Date : 18 December, 2017

Allahabad High Court

Awadhesh Singh vs State Of U.P. Thru Secy. Deptt. Of ... on 18 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- MISC. SINGLE No. - 5047 of 2013
 

 
Petitioner :- Awadhesh Singh
 
Respondent :- State Of U.P. Thru Secy. Deptt. Of Food & Civil Supplies &Or
 
Counsel for Petitioner :- Raj Kumar Mishra,Dinesh Kumar Gupta,Umakant Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajnish Kumar,J.

Sri Uma Kant Gupta, learned counsel for petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 18.12.2017

psd

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