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Dr. Jitendra Kumar Rao S/O Kamta ... vs Chancellor, King George Medical ...
2017 Latest Caselaw 8053 ALL

Citation : 2017 Latest Caselaw 8053 ALL
Judgement Date : 15 December, 2017

Allahabad High Court
Dr. Jitendra Kumar Rao S/O Kamta ... vs Chancellor, King George Medical ... on 15 December, 2017
Bench: Devendra Kumar Arora, Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 
C.M. Application No. 128836 of 2017
 
In re:
 
Case :- SERVICE BENCH No. - 1350 of 2009
 

 
Petitioner :- Dr. Jitendra Kumar Rao S/O Kamta Prasad
 
Respondent :- Chancellor, King George Medical University &
 
Counsel for Petitioner :- Farooq Ahmad,B.R. Singh,Manjive Shukla,Satyendra Kumar Dubey,Shobhit Nigam,Shreeprakash Singh
 
Counsel for Respondent :- Krishna Chandra,Meenakshi Singh,Sameer Kalia,Shashank Shekhar Parihar,Usman Siddiqui
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

List in the cause list at an early date.

Order Date :- 15.12.2017

psd

 

 

 
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