Nafees Ahmad [Second Bail] vs State Of Up
2017 Latest Caselaw 8050 ALL

Citation : 2017 Latest Caselaw 8050 ALL
Judgement Date : 15 December, 2017

Allahabad High Court

Nafees Ahmad [Second Bail] vs State Of Up on 15 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 6721 of 2017
 

 
Applicant :- Nafees Ahmad [Second Bail]
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Munni Lal Yadav,D.I. Faridi,Sharvan Kumar Pal
 
Counsel for Opposite Party :- Govt. Advocate,Amitabh Singh,Govt Advocate
 

 
Hon'ble Rajnish Kumar,J.

This is second bail application.

The first bail application has been dismissed as not pressed by Hon'ble Anil Kumar Srivastava-II-J.

List before appropriate Bench.

Order Date :- 15.12.2017

psd

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