Nanhey vs Shankar Lal & Others
2017 Latest Caselaw 8046 ALL

Citation : 2017 Latest Caselaw 8046 ALL
Judgement Date : 15 December, 2017

Allahabad High Court

Nanhey vs Shankar Lal & Others on 15 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 39 of 2010
 

 
Appellant :- Nanhey
 
Respondent :- Shankar Lal & Others
 
Counsel for Appellant :- Saurabh Jain,Pramod Kumar Jain
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Saurabh Jain, learned counsel for the appellant.

List after two weeks.

Order Date :- 15.12.2017

Gss

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