Sher Singh & Another vs Smt. Sunita Devi
2017 Latest Caselaw 8045 ALL

Citation : 2017 Latest Caselaw 8045 ALL
Judgement Date : 15 December, 2017

Allahabad High Court

Sher Singh & Another vs Smt. Sunita Devi on 15 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 131 of 2011
 

 
Appellant :- Sher Singh & Another
 
Respondent :- Smt. Sunita Devi
 
Counsel for Appellant :- Dr. S.B. Singh
 
Counsel for Respondent :- Ch. Subhash Kumar
 

 
Hon'ble Bachchoo Lal,J.

Sri Chaudhary Subhash Kumar, learned counsel for the respondent has sent illness slip.

Dr. S.B.Singh, learned counsel for the appellants is present. He pointed out that on previous date an illness slip was also sent by the learned counsel for the respondent.

The case is passed over for the day.

List in the next cause list as peremptorily.

Order Date :- 15.12.2017

Gss

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