Deen Dayal vs Hafeez And 8 Others
2017 Latest Caselaw 8038 ALL

Citation : 2017 Latest Caselaw 8038 ALL
Judgement Date : 15 December, 2017

Allahabad High Court

Deen Dayal vs Hafeez And 8 Others on 15 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 617 of 2015
 

 
Appellant :- Deen Dayal
 
Respondent :- Hafeez And 8 Others
 
Counsel for Appellant :- Anil Kumar,Wasim Alam
 
Counsel for Respondent :- R.C. Singh,Rahul Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri R.C. Singh, learned counsel for the respondents.

List after two weeks.

Order Date :- 15.12.2017

Gss

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