Sukhant Bhusan Alias Chantoon vs State Of U.P.
2017 Latest Caselaw 8004 ALL

Citation : 2017 Latest Caselaw 8004 ALL
Judgement Date : 14 December, 2017

Allahabad High Court

Sukhant Bhusan Alias Chantoon vs State Of U.P. on 14 December, 2017

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL APPEAL No. - 3560 of 2006
 

 
Appellant :- Sukhant Bhusan Alias Chantoon
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rajesh Kumar Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dinesh Kumar Singh-I,J.

Sri Rajesh Kumar Srivastava, learned counsel for the appellant has sent illness slip.

Lower court record has not been received.

Office is directed to summon the lower court record by special messenger within three weeks positively.

List thereafter.

Order Date :- 14.12.2017

A.P. Pandey

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