Harbansh Kumar Tiwari & Another vs State Of U.P.
2017 Latest Caselaw 8000 ALL

Citation : 2017 Latest Caselaw 8000 ALL
Judgement Date : 14 December, 2017

Allahabad High Court

Harbansh Kumar Tiwari & Another vs State Of U.P. on 14 December, 2017

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL APPEAL No. - 3828 of 2016
 

 
Appellant :- Harbansh Kumar Tiwari & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Santosh Kumar Nigam,Manvendra Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Dinesh Kumar Singh-I,J.

Sri Santosh Kumar Nigam and Sri Manvendra Singh, learned counsel for the appellants have sent illness slips.

Learned A.G.A. states that he has not received file of this case from office.

Record reveals that both the sides have been provided copies of paper book.

List in the next cause list for final hearing.

Order Date :- 14.12.2017

A.P. Pandey

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