Raj Veer Singh vs Gramin Bank Of Aryavart Through ...
2017 Latest Caselaw 7996 ALL

Citation : 2017 Latest Caselaw 7996 ALL
Judgement Date : 14 December, 2017

Allahabad High Court

Raj Veer Singh vs Gramin Bank Of Aryavart Through ... on 14 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 1067 of 2015
 

 
Petitioner :- Raj Veer Singh
 
Respondent :- Gramin Bank Of Aryavart Through Managing Director Lko. & Ors
 
Counsel for Petitioner :- Suresh Kumar Upadhyay,Km.Rachna Mishra,Yadukul Shiromani Srivast
 
Counsel for Respondent :- Lalit Shukla
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

On the request of learned counsel for petitioner, list in the next cause list.

Order Date :- 14.12.2017

psd

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