Om Prakash Saxena And Another vs State Of U.P.Through Prin. Secy. ...
2017 Latest Caselaw 7993 ALL

Citation : 2017 Latest Caselaw 7993 ALL
Judgement Date : 14 December, 2017

Allahabad High Court

Om Prakash Saxena And Another vs State Of U.P.Through Prin. Secy. ... on 14 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 1743 of 2011
 

 
Petitioner :- Om Prakash Saxena And Another
 
Respondent :- State Of U.P.Through Prin. Secy. Technical Education & Ors.
 
Counsel for Petitioner :- Vijay Dixit
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

On the request of learned counsel for petitioners, list in next cause list.

Order Date :- 14.12.2017

psd

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