Dr.Hari Prasad Mishra vs State Of U.P.Through Secy.Ayush ...
2017 Latest Caselaw 7991 ALL

Citation : 2017 Latest Caselaw 7991 ALL
Judgement Date : 14 December, 2017

Allahabad High Court

Dr.Hari Prasad Mishra vs State Of U.P.Through Secy.Ayush ... on 14 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 30290 of 2017
 

 
Petitioner :- Dr.Hari Prasad Mishra
 
Respondent :- State Of U.P.Through Secy.Ayush Anubhag-1 Lko.And Ors.
 
Counsel for Petitioner :- Mohammad Tauseef Siddiqui
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Disposed of.

For orders see our order of date passed on separate sheets contained in Writ Petition No. 30250 (S/B) of 2017.

Order Date :- 14.12.2017

psd

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