Rama Kant Maurya vs State Of U.P.
2017 Latest Caselaw 7984 ALL

Citation : 2017 Latest Caselaw 7984 ALL
Judgement Date : 14 December, 2017

Allahabad High Court

Rama Kant Maurya vs State Of U.P. on 14 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 10554 of 2016
 

 
Applicant :- Rama Kant Maurya
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajiva Dubey,Amrendra Singh,Manju Gupta
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rajnish Kumar,J.

Learned counsel for the applicant prays for 3 days time to file supplementary affidavit in support of his bail application bringing on record certain facts.

Time, as prayed, is granted.

List thereafter.

Order Date :- 14.12.2017

psd

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