Hari Narain Mishra And Another vs Satya Narain Mishra (Deceased) ...
2017 Latest Caselaw 7975 ALL

Citation : 2017 Latest Caselaw 7975 ALL
Judgement Date : 14 December, 2017

Allahabad High Court

Hari Narain Mishra And Another vs Satya Narain Mishra (Deceased) ... on 14 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1214 of 2017
 

 
Appellant :- Hari Narain Mishra And Another
 
Respondent :- Satya Narain Mishra (Deceased) And 5 Othrs.
 
Counsel for Appellant :- Anand Prakash Srivastava,Yadvendra Pratap Singh
 
Counsel for Respondent :- Devendra Yadav
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Vijay Kumar Tripathi, Advocate, holding brief of Sri Devendra Yadav, learned counsel for the respondents, put up on 19.12.2017 as fresh.

Order Date :- 14.12.2017

Gss

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