Govind Ram @ Govind Lal (Fourth ... vs State Of U.P.
2017 Latest Caselaw 7969 ALL

Citation : 2017 Latest Caselaw 7969 ALL
Judgement Date : 14 December, 2017

Allahabad High Court

Govind Ram @ Govind Lal (Fourth ... vs State Of U.P. on 14 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 4128 of 2017
 

 
Applicant :- Govind Ram @ Govind Lal (Fourth Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Amit Chaudhary
 
Counsel for Opposite Party :- Govt. Advocate,Ram Ashish Harijan
 

 
Hon'ble Rajnish Kumar,J.

Sri Dharmendra Kumar Tiwari, Advocate has filed memo on behalf of the applicant. The same is taken on record. He prays for listing the case in the next week to complete his paper book and prepare case with the undertaking that he shall argue the matter and no adjournment shall be sought on the next date.

List in next week.

On the next date of listing the name of Sri Dharmendra Kumar Tiwari shall be printed in the cause list for the applicant.

Order Date :- 14.12.2017

psd

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