Amrit Lal Sahu vs The State Of U.P. Through The ...
2017 Latest Caselaw 7951 ALL

Citation : 2017 Latest Caselaw 7951 ALL
Judgement Date : 13 December, 2017

Allahabad High Court

Amrit Lal Sahu vs The State Of U.P. Through The ... on 13 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 912 of 2001
 

 
Petitioner :- Amrit Lal Sahu
 
Respondent :- The State Of U.P. Through The Secretary,Appointment Deptt.
 
Counsel for Petitioner :- Umesh Kumar Srivastava,Ashutosh Shahi,Manoj Sahu,P.S.Bajpai,Ram Nath Pandey,Ramesh Pandey
 
Counsel for Respondent :- C.S.C.,A.P. Singh,R K Singh,R.K. Srivastava
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Sri Ashutosh Shahi, learned counsel for petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 13.12.2017

psd

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