Kamal Prasad Gupta vs Union Of India
2017 Latest Caselaw 7946 ALL

Citation : 2017 Latest Caselaw 7946 ALL
Judgement Date : 13 December, 2017

Allahabad High Court

Kamal Prasad Gupta vs Union Of India on 13 December, 2017

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- JAIL APPEAL No. - 646 of 2016
 

 
Appellant :- Kamal Prasad Gupta
 
Respondent :- Union Of India
 
Counsel for Appellant :- From Jail,Shweta Srivastava A.C.
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Dinesh Kumar Singh-I,J.

List this case on 18.12.2017 in the additional cause list.

Order Date :- 13.12.2017

A.P. Pandey

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