Uma Shankar Gupta vs State Of U.P.
2017 Latest Caselaw 7944 ALL

Citation : 2017 Latest Caselaw 7944 ALL
Judgement Date : 13 December, 2017

Allahabad High Court

Uma Shankar Gupta vs State Of U.P. on 13 December, 2017

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL APPEAL No. - 4032 of 2008
 

 
Appellant :- Uma Shankar Gupta
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sarvesh,Vijay Tripathi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dinesh Kumar Singh-I,J.

List this case on 15.12.2017 in the additional cause list.

Order Date :- 13.12.2017

A.P. Pandey

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