Shiv Prasad vs State Of U.P.
2017 Latest Caselaw 7938 ALL

Citation : 2017 Latest Caselaw 7938 ALL
Judgement Date : 13 December, 2017

Allahabad High Court

Shiv Prasad vs State Of U.P. on 13 December, 2017

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 48840 of 2017
 

 
Applicant :- Shiv Prasad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Irfan Ahmad Malik
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Abhai Kumar,J.

As prayed by learned counsel for the applicant, list again as fresh 8.1.2018.

Order Date :- 13.12.2017

Ajeet

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