Pankaj And Anr. vs State Of U.P.
2017 Latest Caselaw 7936 ALL

Citation : 2017 Latest Caselaw 7936 ALL
Judgement Date : 13 December, 2017

Allahabad High Court

Pankaj And Anr. vs State Of U.P. on 13 December, 2017

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL APPEAL No. - 1592 of 2014
 

 
Appellant :- Pankaj And Anr.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rahul Chaturvedi,Bakhteyar Yusuf,Sumit Daga
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dinesh Kumar Singh-I,J.

Put up tomorrow i.e. on 14.12.2017 for further hearing.

Order Date :- 13.12.2017

A.P. Pandey

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