Ram Niwas Bind & Others vs State Of U.P.
2017 Latest Caselaw 7922 ALL

Citation : 2017 Latest Caselaw 7922 ALL
Judgement Date : 12 December, 2017

Allahabad High Court

Ram Niwas Bind & Others vs State Of U.P. on 12 December, 2017

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL APPEAL No. - 871 of 1998
 

 
Appellant :- Ram Niwas Bind & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- A.K.Srivastava,Sarvesh
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Dinesh Kumar Singh-I,J.

Sri Ghanshyam Chaubey, Advocate holding brief of Sri Sarvesh, learned counsel for the appellants is present and has prayed that this case be passed over today because Sri Sarvesh is out of station due to personal work.

Record reveals that this case was peremptorily listed on 27.11.2017 but on the said date it was apprised to this Court that learned counsel did not have file of this case.

Last opportunity is given to learned counsel for the appellants for final arguments.

List in the next cause list.

Order Date :- 12.12.2017

A.P. Pandey

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