Iliyash And Another vs State Of U.P.
2017 Latest Caselaw 7916 ALL

Citation : 2017 Latest Caselaw 7916 ALL
Judgement Date : 12 December, 2017

Allahabad High Court

Iliyash And Another vs State Of U.P. on 12 December, 2017

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL APPEAL No. - 516 of 2012
 

 
Appellant :- Iliyash And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- R.P. Tiwari
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dinesh Kumar Singh-I,J.

Sri R.P. Tiwari, learned counsel for the appellant has sent illness slip.

Lower court record has been received.

Office is directed to prepare paper book containing type-written statements of the witnesses within three weeks positively.

List thereafter for final hearing in due course.

Order Date :- 12.12.2017

A.P. Pandey

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