Pinku @ Praveen Kumar And Another vs State Of U.P.
2017 Latest Caselaw 7915 ALL

Citation : 2017 Latest Caselaw 7915 ALL
Judgement Date : 12 December, 2017

Allahabad High Court

Pinku @ Praveen Kumar And Another vs State Of U.P. on 12 December, 2017

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL APPEAL No. - 3123 of 2016
 

 
Appellant :- Pinku @ Praveen Kumar And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Dhananjay Singh Yadav
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Dinesh Kumar Singh-I,J.

Sri Dhananjay Singh Yadav, learned counsel for the appellant is present.

Record reveals that on 28.6.2016, accused-appellants have been enlarged on bail. It is also reported by office that paper book is ready.

Office is directed to provide a copy of paper book to the learned counsel for the appellant within three days as per rules.

List in the next cause list for final hearing.

Order Date :- 12.12.2017

A.P. Pandey

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