Dinesh Chandra vs State Of U.P.
2017 Latest Caselaw 7904 ALL

Citation : 2017 Latest Caselaw 7904 ALL
Judgement Date : 12 December, 2017

Allahabad High Court

Dinesh Chandra vs State Of U.P. on 12 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 5351 of 2015
 

 
Applicant :- Dinesh Chandra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Manoj Kumar Singh,Ambrish Kumar Pandey,Patanjali Chaturvedi
 
Counsel for Opposite Party :- Govt.Advocate,Santosh Kumar Shukla
 

 
Hon'ble Rajnish Kumar,J.

Sri Hari Kanth, holding brief of Sri Patanjali Chaturvedi prays a week's further time to file rejoinder affidavit.

Time, as prayed, is granted.

List immediately thereafter.

Order Date :- 12.12.2017

psd

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