Dr. Mohan Chandra Bhatt vs State Of U.P. Thru ...
2017 Latest Caselaw 7898 ALL

Citation : 2017 Latest Caselaw 7898 ALL
Judgement Date : 12 December, 2017

Allahabad High Court

Dr. Mohan Chandra Bhatt vs State Of U.P. Thru ... on 12 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 1353 of 2015
 

 
Petitioner :- Dr. Mohan Chandra Bhatt
 
Respondent :- State Of U.P. Thru Prin.Secy.Medical Edu.Civil Sectt. & Ors.
 
Counsel for Petitioner :- R.K. Upadhyaya
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Learned Standing Counsel prays for and is granted ten days and no more further time to file counter affidavit.

List thereafter.

Order Date :- 12.12.2017

psd

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